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Dr. Ghamanda Ram Kherwa vs The Agriculture University
2021 Latest Caselaw 17928 Raj

Citation : 2021 Latest Caselaw 17928 Raj
Judgement Date : 29 November, 2021

Rajasthan High Court - Jodhpur
Dr. Ghamanda Ram Kherwa vs The Agriculture University on 29 November, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13337/2019 Dr. Ghamanda Ram Kherwa S/o Late Shri Goga Ram, Aged About 62 Years, Resident Of 116, Brij Bawri, Near Cbi Office, Lal Sagar, Jodhpur (Raj.).

----Petitioner Versus

1. The Agriculture University, Jodhpur Through Its Registrar.

2. The Registrar, Agricultural University, Jodhpur.

3. The Project Co-Ordinator, Icar-Aicrp On Pearl Millet, Agriculture University, Jodhpur.

4. Dr. C. Tara Satyavathi, Project Co-Ordinator, Icar-Aicrp On Pearl Millet, Agriculture University, Jodhpur.

----Respondents

For Petitioner(s) : Mr. GR Punia, Sr. Advocate assisted by Mr. Mahaveer Bhanwaria For Respondent(s) : Mr. Ashok Chhangani Mr, Manish Shishodia

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

29/11/2021

Learned counsel Mr. Ashok Chhangai appearing on behalf of

respondent No.3 has prayed that he may be allowed to withdraw

the application (I.A. No.3/20).

In view of the above, the aforesaid application is dismissed

as withdrawn.

Learned counsel appearing for respondent-University seeks

time to file reply to the writ petition. Time prayed for is granted.

List on 06.01.2022. By that time, counsel for the

respondent-University may file reply positively.

(VIJAY BISHNOI),J Surabhii/29-

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