Mohan Lal Kumhar vs State Of Rajasthan
2021 Latest Caselaw 17927 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 18191/2019 Mohan Lal Kumhar S/o Shri Bhagwati Lal Kumhar, Aged About 39 Years, R/o Village Magwas, Post Damana, Tehsil Jhadoli Ph, District Udaipur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Education Department, Government Of Rajasthan, Secretariat, Jaipur.

2. The Secretary, Department Of Personnel, Government Of Rajasthan, Jaipur.

3. Director, Secondary Education, Education Department, Bikaner, Rajasthan.

4. Chairman, Rajasthan Subordinate And Ministerial Services Selection Board, Jaipur, Rajasthan.

5. Secretary, The Rajasthan Staff Selection Board (Rssb), State Agricultural Management Premises, Durgapura, Jaipur.

----Respondents

For Petitioner(s) : Mr. Rajesh Choudhary For Respondent(s) : Mr. Hemant Choudhary Mr. Vinit Sanadhya

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

29/11/2021

Learned counsel for the petitioner has submitted that he

wants to withdraw this writ petition, however, seeks liberty for the

petitioner to move a representation before the concerned

authority.

Accordingly, this writ petition is dismissed as withdrawn with

the liberty sought for.

(VIJAY BISHNOI),J Surabhii/30-

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