Citation : 2021 Latest Caselaw 17924 Raj
Judgement Date : 29 November, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 16810/2019
1. Kishore Kumar S/o Shri Bhawar Lal Ji, Aged About 42 Years, Resident Of Village And Post Dhelana, Tehsil Lohawat, District Jodhpur.
2. Mumtaz Ali S/o Gendu Khan, Aged About 44 Years, Resident Of Rajendra Nagar, Near Road Ways Depot Jalore.
3. Bhanwar Lal S/o Shri Babulal, Aged About 36 Years, Resident Of Village And Post Kushlawa, Tehsil Lohawat, District Jodhpur.
----Petitioners Versus
1. Rajasthan State Road Transport Corporation, Through Its Chairman And Managing Director, Pariwahan Bhawan, Pariwahan Marg, Jaipur.
2. The Executive Director (Administration), Rajasthan State Road Transport Corporation, Head Quarter, Jaipur.
3. The Chief Manager, Rajasthan State Road Transport Corporation, Abu Road, Depot.
4. The Chief Manager, Rajasthan State Road Transport Corporation, Jalore Depot, Jalore.
----Respondents Connected With S.B. Civil Writ Petition No. 18821/2019
1. Ram Niwas S/o Shri Mala Ram, Aged About 35 Years, Resident Of Village And Post Vinayakpura Bhawad, Tehsil Bawari District Jodhpur.
2. Jagjiwan Garg S/o Khimaji Garg, Aged About 45 Years, Resident Of Opposite Khadi Bhandar, Kishore Dairy, Jalore.
3. Nimba Ram S/o Bhabut Ram, Aged About 39 Years, Resident Of Village Pratapgarh Pachota, Tehsil Aahore, District Jalore.
4. Kundan Singh S/o Arjun Singh, Aged About 44 Years, Resident Of Village Dechu And Post Badanwadi, Tehsil Aahore, Dist Jalore.
(2 of 2) [CW-16810/2019]
5. Dosh Mohammed S/o Ibrahim Khan, Aged About 44 Years, Resident Of Village And Post Bagawas (Macho Ki Dhani) Tehsil Pachpadara, Dist Barmer.
6. Kanti Lal S/o Bhanwar Lal, Aged About 47 Years, R/o Village And Post Bhavi, Tehsil Bilara, Dist Jodhpur.
7. Shambhu Singh S/o Mool Singh, Aged About 39 Years, Resident Of Village And Post Khandap, Tehsil Samdari, Dist Barmer.
8. Dhanesh Kumar S/o Babu Lal, Aged About 35 Years, Resident Of Jakhal, Tehsil Sanchore, Dist Jalore.
9. Ramesh Kumar S/o Baldev Singh, Aged About 36 Years, Resident Of Village Post Harji, Tehsil Aahore And Dist Jalore.
----Petitioners Versus
1. Rajasthan State Road Transport Corporation, Through Its Managing Director, Pariwahan Bhawan, Pariwahan Marg, Jaipur.
2. The Executive Director (Administration), Rajasthan State Road Transport Corporation, Head Quarter Jaipur.
3. The Chief Manager, Rajasthan State Road Transport Corporation, Jalore.
----Respondents
For Petitioner(s) : Mr. Khet Singh Rajpurohit For Respondent(s) : Mr. Harish Kumar Purohit
HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 29/11/2021
In view of the interim order passed by this Court on
05.10.2021, the second stay petitions (13629/2021 and
13630/2021) preferred on behalf of the petitioners are disposed
of.
(VIJAY BISHNOI),J
54-55mohit/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!