Sakir Ali vs State Of Rajasthan And Ors
2021 Latest Caselaw 17911 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 15491/2017

Sakir Ali S/o Sh. Sabir Ali, B/c Musalman R/o Jaineb Manzil, Bamba Bari, Gulzarpura, Opp. Pushpanjali School, Jodhpur.

----Petitioner Versus

1. State Of Rajasthan Through The Secretary, Secondary Education Department, Govt. Of Rajasthan, Jaipur

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. District Education Officer I, Secondary Education, Jodhpur District Jodhpur.

4. Principal Govt. Sr. Secondary School Sajada, Luni District Jodhpur.

5. School Game Federation of India through its Secretary General / CEO, School Game Federation of India Campus, Radha Ballabh Inter College, Shahganj Aagra Uttarpardesh.

----Respondents

For Petitioner(s) : Mr. Pramendra Bohra For Respondent(s) : Mr. Prakash Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/11/2021

Learned counsel for the petitioner has submitted that

this writ petition has rendered infructuous.

Accordingly, this writ petition is dismissed as having

become infructuous.

(VIJAY BISHNOI),J

100-msrathore/-

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