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Krishan Lal Arora vs Rsrtc And Ors
2021 Latest Caselaw 17854 Raj

Citation : 2021 Latest Caselaw 17854 Raj
Judgement Date : 26 November, 2021

Rajasthan High Court - Jodhpur
Krishan Lal Arora vs Rsrtc And Ors on 26 November, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1153/2017

Krishan Lal Arora

----Petitioner Versus Rsrtc And Ors

----Respondent

For Petitioner(s) : Mr. Akshat Verma For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/11/2021

The application (IA No.1/21) preferred on behalf of the

petitioner for early listing of the writ petition is considered and

disposed of.

Learned counsel for the petitioner has submitted that since

petitioner had expired, some time may be granted him to bring

the legal representatives of the petitioner on record.

List the matter after two weeks.

(VIJAY BISHNOI),J

14-Arun/-

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