Kirti Kachhawaha vs State Of Rajasthan
2021 Latest Caselaw 17777 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12557/2018

Kirti Kachhawaha

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. B.S. Sandhu For Respondent(s) : Mr. Pankaj Sharma, AAG Mr. Kuldeep Mathur

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/11/2021

The applications (IA Nos.1/20, 2/20, 3/20, 1/21, 2/21 and

3/21) preferred on behalf of the petitioner for early listing of the

writ petition is considered and disposed of.

List the matter for admission on 7th December, 2021.

(VIJAY BISHNOI),J

41-Arun/-

Powered by TCPDF (www.tcpdf.org)