Krishan vs State
2021 Latest Caselaw 17776 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 796/2018

Krishan & Anr

----Appellant Versus State of Rajasthan & Anr

----Respondent

For Appellant(s) : Mr. K.D. Singh For Respondent(s) : Mr. Rakesh Matoria Mr. Laxman Solanki, Public Prosecutor

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Order

25/11/2021

With the consent of the parties, arguments were heard

and concluded.

Judgment reserved.

(RAMESHWAR VYAS),J

50-Mak/-

Powered by TCPDF (www.tcpdf.org)