Jitendra Paliwal vs State Of Rajasthan And Ors
2021 Latest Caselaw 17659 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9257/2017

Jitendra Paliwal

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. Lokesh Mathur For Respondent(s) : Mr. Anil Kumar Bissa

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/11/2021

The application (IA No.01/21) preferred on behalf of the

petitioner seeking early hearing of the case is considered and

disposed of.

List the matter on 02.12.2021, for admission.

(VIJAY BISHNOI),J

12-mohit/-

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