Krishan Lal Goswami And Ors vs State And Ors
2021 Latest Caselaw 17657 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7237/2018

Krishan Lal Goswami And Ors

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Bhakti Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/11/2021

As per office report, PF and notices for respondent have not

been filed since 23.05.2018. Last opportunity of a week is granted

to file PF and notices for respondent.

On filing the same, let notices be issued to respondent,

returnable within a period of six weeks.

It is made clear, PF and notices not filed a within a time, this

writ petition shall dismissed automatically without reference to

this Bench.

(VIJAY BISHNOI),J

22-Arun/-

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