Divya @ Kittu vs State Of Rajasthan
2021 Latest Caselaw 17633 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 12799/2021

Divya @ Kittu S/o Sh. Arvind Kothari, Aged About 25 Years, B/c Jain, R/o Orbit-1, Complex, 8Th Floor, Flat No. 802, New Bhupalpura, P.s. Sukher, Dist. Udaipur (Raj.). (Presently Lodged In District Jail, Chittorgarh).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Pradeep Shah For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/11/2021

Learned counsel for the petitioner has submitted that

since trial against the petitioner is at the fag end, he does

not want to press this second bail application.

Hence, this second bail application is dismissed as

not pressed.

(VIJAY BISHNOI),J

47-msrathore/-

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