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Kratika Ramdev vs State Of Rajasthan
2021 Latest Caselaw 17562 Raj

Citation : 2021 Latest Caselaw 17562 Raj
Judgement Date : 24 November, 2021

Rajasthan High Court - Jodhpur
Kratika Ramdev vs State Of Rajasthan on 24 November, 2021
Bench: Akil Kureshi, Sudesh Bansal

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 95/2021

1. Kratika Ramdev D/o Nand Lal Ramdev, Aged About 32 Years, 114, Fula Road, Near Vyas Park, Khagal, Jodhpur.

2. Priyanka Vyas D/o Raj Gopal Vyas, Aged About 34 Years, Lalji Maharaj Ki Gali, Jalap Mohalla, Jodhpur.

----Appellants Versus

1. State Of Rajasthan, Through The Principal Secretary Medical And Health Department, Jaipur

2. The Secretary To Government Of Rajasthan, Medical Health And Family Welfare Department Rajasthan, Jaipur.

3. Special Secretary To Government, Medical Health Family Welfare Department And Mission Director, National Health Mission (Nhn), Rajasthan, Jaipur.

4. Director, Medical And Health Services, Rajasthan Jaipur

5. Project Director, National Health Mission, (Nhn), Directorate, Medical Heath And Family Welfare Department, Rajasthan, Jaipur

6. Bheenwraj Solanki S/o Phusaram Solanki, Aged About 36 Years, Solanki Clth Store, Near Station Road, Near Ram Pyari Dharmshala, Vishnawas, Lohawat, Jodhpur.

7. Anil Prajapati S/o Premsukh Prajapati, Aged About 37 Years, 151, Bank Basti Masuriya, Jodhpur.

8. Mukesh Mewara S/o Achaleshwar Prasad, Aged About 37 Years, Bayut Bhop Ji Station, Baytu Barmer.

9. Bharat Khatri S/o Sewa Ram, Aged About 33 Years, 28 Mahadev Colony, Balotra, Barmer.

10. Tarun Kumar Sarkar S/o Khagendra Nath, Aged About 36 Years, Ward No.26, Nehru Colony, Tehsil Pachpadra, Balotra.

11. Dr. Amti Vyas S/o Ashok Vyas, Aged About 26 Years, Rajendra Nagar, New Brahampuri, Jalore.

12. Jagdeesh Kumar S/o Roopa Ram Balot, Aged About 28 Years, 106, Bhinmal Road, Jeengaro Ka Was, Posana, Jalore.

13. Praveen Lilad S/o Nathmal Lilad, Aged About 42 Years,

(2 of 4) [SAW-95/2021]

160, Near Salasar Chungi Naka, Sujjangarh, Churu.

14. Mukesh Kumar Soni S/o Madan Lal Soni, Aged About 36 Years, Plot No.49, Rajeev Nagar A, Mahamandir Jodhpur.

15. Mahendra Choudhary S/o Mangana Ram Choudhary, Aged About 36 Years, Siyago Ki Dhani, Sawau Mulraj, Barmer.

16. Keshav Kothari S/o Goverdhan Das Kothari, Aged About 26 Years, Soni Singhi Chowk, Bikaner.

17. Mamta Kanwar D/o Bajrang Singh Dhandu, Aged About 25 Years, Shastri Nagar, Krishi Mandi Road, Barmer.

18. Ritu D/o Bhanwar Lal Fulwariya, Aged About 26 Years, Near Govt. Sanskrit Madhyamik Vidhyalal Chouhtan Barmer.

19. Manju Lata W/o Jitendra Vishnoi, Aged About 34 Years, 54, Veer Teja Colony, Ward 61 Rajeev Nagar, Jodhpur.

20. Manohar Singh S/o Lakh Singh, Aged About 37 Years, Indra Colony, Barmer.

21. Rohit Khatri S/o Sita Ram, Aged About 32 Years, 244, Ward N-33, Rai Colony, 4 Bati Circle, Barmer.

22. Rajkumar Singh S/o Chuni Lal, Aged About 25 Years, Village Basant, Tehsil Sumerpur, District Pali.

23. Kanika Goyal D/o Rajendra Goyal, Aged About 31 Years, 211, Patel Nagar, Iskcon Road Mansarovar, Jaipur.

24. Bhumika Taldar, Aged About 30 Years, 143, Subhash Nagar College Road, Taldar Palace, Street No.4, Banswara, Rajasthan.

25. Vaibhav Kuldeep S/o Kanhiya Lal, Aged About 32 Years, A-18, Road No.5, Shyam Mitra Mandal Nagar, Murlipura, Jaipur.

26. Ravindra Kumar S/o Satish Chand, Aged About 33 Years, 211, Patel Nagar, Iskcon Mandir Temple, Mansarovar, Jaipur.

27. Vijayendra Kaushik S/o Hari Shankar Kaushik, Aged About 40 Years, 2/129, Vidhyadhar Nagar, Jaipur.

28. Narendra Kumar Verma S/o Pramanand Verma, Aged About 35 Years, Ward No.1, Tanki Choraha, Julmi Road, Suket, Kota.

29. Sandeep Kumar S/o Sultan Singh, Aged About 34 Years, Dhani Kansujiya, Bajawa Rawat, Ka Banjwa, Jhunjhunu.

30. Ashish Gurjar S/o Harphool Singh Gurjar, Aged About 34

(3 of 4) [SAW-95/2021]

Years, 29 Rohini Nagar, Jagatpura, Jaipur.

31. Surendra Singh S/o Mahesh Kumar, Aged About 25 Years, Chawara Ki Dhani, Tatija, Khetri Nagar, Jhunjhunu.

32. Ashish Pareekh S/o Prem Kishore Pareekh, Aged About 28 Years, Jato Ka Bas, Khariya Mithapura, Rajasthan.

33. Ankit Pareekh S/o Ram Dayal Pareekh, Aged About 27 Years, 159, Shreepuram Colony, Gurjar Ki Thadi, Jaipur.

34. Jyoti Soni D/o Manoj Kumar Soni, Aged About 26 Years, Ward No.27, Infront Of Karni Singh Mandir, Jorawarpura, Nokha, Bikaner.

35. Dharmendra Kumar S/o Babu Lal Meena, Aged About 27 Years, Shyamota Nainpura, Sawai Madhopur.

36. Lokesh Kuamr Dabariya S/o Bodu Ram Dabariya, Aged About 31 Years, Rangaro Ka Mohalla, Jaipur.

37. Nahar Singh Yadav S/o Amarchand Yadav, Aged About 25 Years, Ward No.1, Behind The Katariya Petrol Pump, Manoharpura, Jaipur.

38. Dushyant Kumar Sharma S/o Rajendra Kumar Sharma, Aged About 32 Years, 111, Sector No.2, Vidhyadhar Nagar, Jaipur.

39. Yogesh Kumar Berwa S/o Dhanna Lal Berwa, Aged About 29 Years, 154, Berwa Mohalla, Singhwada, Tehsil Dausa, District Dausa.

40. Vikas Kumar S/o Tilok Chand, Aged About 25 Years, Near Mochiya Mohalla, Ward No.19, Bhadra, Hanumangarh.

41. Ravikant Saini S/o Mohan Lal Saini, Aged About 29 Years, Plot No.10, Flat No.f-1, Hanuman Residency, Ganesh Nagar, Ii Benad Road, Near Dhanbagh Garden, Jaipur.

42. Gurudeep S/o Bhagwandan, Aged About 31 Years, Indra Colony, Barmer District Barmer, Rajasthan.

----Respondents

For Appellant(s) : Mr. V.L.S. Rajpurohit

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE SUDESH BANSAL

Order

(4 of 4) [SAW-95/2021]

24/11/2021

The present appeal has been filed against the judgment of

learned Single Judge dated 08.10.2020, passed relying upon

another judgment of the learned Single Judge dated 01.10.2020

delivered in the case of Raghvendra Agarwal and others vs. State

of Rajasthan and others (S.B. Civil Writ Petition No.10342/2020).

It has been brought to our notice that the judgment of the

Raghvendra Agarwal (supra) has been upheld by the division

Bench in the case of Dr. Virendra Pratap Singh and others vs.

Union of India and others (D.B. Special Appeal (Writ)

No.723/2020, decided on 16.10.2020) and the issue involved

in the present appeal already stands set at rest.

Since the issue involved in the present appeal has already

been decided by the Division Bench in the case of Dr. Virendra

Pratap Singh (supra), the proceeding of this appeal also are

hereby closed in the light of the said judgment and accordingly,

the present appeal stands disposed of.

(SUDESH BANSAL),J (AKIL KURESHI),CJ

Ashutosh-6

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