Ramesh Kumar And Ors vs State Of Rajasthan And Ors
2021 Latest Caselaw 17555 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9886/2017

Ramesh Kumar And Ors.

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. Mahipal Singh Rathore For Respondent(s) : Mr. BS Tanwar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/11/2021

The application (I.A. No.2/21) preferred on behalf of the

petitioner for early listing of the writ petition as well as second

stay petition is considered and disposed of.

List this matter on 17.01.2022.

(VIJAY BISHNOI),J

Surabhii/43-

Powered by TCPDF (www.tcpdf.org)