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Chetan Ram vs State Of Rajasthan And Ors
2021 Latest Caselaw 17553 Raj

Citation : 2021 Latest Caselaw 17553 Raj
Judgement Date : 23 November, 2021

Rajasthan High Court - Jodhpur
Chetan Ram vs State Of Rajasthan And Ors on 23 November, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 15328/2017

Shyam Singh

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent Connected With S.B. Civil Writ Petition No. 15329/2017 Chetan Ram

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. Yashpal Khileree For Respondent(s) : Ms. Vandana Bhansali

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/11/2021

Put up after two weeks along with SBCWP

No.15330/2017.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

47-48 msrathore/-

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