Jitendra Singh Jhala vs Neema Kanwar @ Nitu Kunwar
2021 Latest Caselaw 17496 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2185/2019

Jitendra Singh Jhala S/o Shri Pratap Singh Jhala, Aged About 38 Years, R/o Manduthal (Sindu), Tehsil Mavli, District Udaipur, Rajasthan.

----Petitioner Versus

1. Smt. Neema Kanwar @ Nitu Kunwar D/o Lt. Shri Raghuveer Singh Ranawat, R/o Manduthal (Sindu), Tehsil Mavli, District Udaipur, Rajasthan. At Present R/o Ranawato Ki Sadari, Tehsil Kapasan, District Chittorgarh (Raj.)

2. Suryaveer Singh S/o Sh. Jitendra Singh Jhala, Through Natural Guardian Mother Smt. Neema Kanwar Alias Nitu Kunwar, D/o Late Shri Raghuveer Singh Ranawat, R/o Manduthal (Sindu), Tehsil Mavli, District Udaipur, Rajasthan.

At Present R/o Ranawato Ki Sadari, Tehsil Kapasan, District Chittorgarh (Raj.)

----Respondents

For Petitioner(s) : Mr. M.S. Godara For Respondent(s) : Mr. M.S. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

23/11/2021

Learned counsel for the petitioner submits that he wants to

withdraw the present misc. petition.

Accordingly, the present misc. petition is dismissed as

withdrawn.

(VINIT KUMAR MATHUR),J

4-Shahenshah/-

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