Pankaj Kumar Khatik vs State Of Rajasthan
2021 Latest Caselaw 17462 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18854/2018

Pankaj Kumar Khatik

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajendra Katariya For Respondent(s) : Mr. J.S. Chouhan for Mr. K. K. Bissa

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/11/2021

The application (IA No.1/21) preferred on behalf of the

petitioner for early listing of the writ petition is considered and

disposed of.

Let the matter be listed on 16.02.2022, the date already

fixed by the Registry.

(VIJAY BISHNOI),J

37-Arun/-

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