Madanlal Meena vs State Of Rajasthan
2021 Latest Caselaw 17460 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17958/2019

Madanlal Meena

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Devendra Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/11/2021

The applications (IA Nos.1/20 & 2/20) preferred on behalf of

the petitioner are considered and disposed of.

List the matter in the second week of January, 2022.

(VIJAY BISHNOI),J

53-Arun/-

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