Ratna Ram Choudhary vs State And Ors
2021 Latest Caselaw 17452 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10262/2016

Ratna Ram Choudhary

----Petitioner Versus State And Ors

----Respondent Connected With S.B. Civil Writ Petition No. 12032/2019 Ratna Ram Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. CS Kotwani For Respondent(s) : Mr. Hemant Choudhary, GC

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/11/2021

The matter comes up for consideration of application (I.A.

No.1/21) preferred on behalf of the petitioner for early listing of

the writ petition.

Having heard learned counsel for the petitioner and after

going through the contents of the aforesaid application, I do not

find any case for early listing of the writ petition.

Hence, the application (I.A. No.1/21) is dismissed.

(VIJAY BISHNOI),J

Surabhii/14-15-

Powered by TCPDF (www.tcpdf.org)