Sanjay Kumar vs State Of Rajasthan
2021 Latest Caselaw 17451 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16560/2018

Sanjay Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. B.P. Rajpurohit For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/11/2021

The application (IA No.1/21) preferred on behalf of the

petitioner for deleting his name from the array of petitioners is

considered and allowed. The name of the petitioner No.1 is

deleted from array of petitioners. Amended cause title already

filed is taken on record.

The application (IA No.2/21) for early listing of the writ

petition is considered and disposed of.

Let the matter be listed on 02.12.2021, the date already

fixed by the Registry.

(VIJAY BISHNOI),J

35-Arun/-

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