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Hemant Kumar Sharma vs The State Of Rajasthan
2021 Latest Caselaw 17450 Raj

Citation : 2021 Latest Caselaw 17450 Raj
Judgement Date : 22 November, 2021

Rajasthan High Court - Jodhpur
Hemant Kumar Sharma vs The State Of Rajasthan on 22 November, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7769/2019

Hemant Kumar Sharma

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pradeep Singh Khichi For Respondent(s) : Mr. GS Chouhan for Mr. KK Bissa, AGC

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/11/2021

The matter comes up for consideration of application (I.A.

No.2/21) preferred on behalf of the petitioner for early listing of

the writ petition is considered and disposed of.

Let this writ petition be listed on 08.12.2021 for admission.

(VIJAY BISHNOI),J

Surabhii/46-

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