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Rahul Bhardwaj vs State And Ors
2021 Latest Caselaw 17446 Raj

Citation : 2021 Latest Caselaw 17446 Raj
Judgement Date : 22 November, 2021

Rajasthan High Court - Jodhpur
Rahul Bhardwaj vs State And Ors on 22 November, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5149/2016

Rahul Bhardwaj

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. S.P. Sharma For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/11/2021

Having heard learned counsel for the petitioner and after

going through the contents of the application (IA No.1/19)

preferred on behalf of the petitioner for early listing the writ

petition, I do not find any case to allow the same.

Hence, the aforesaid application seeking early listing of the

writ petition is dismissed.

(VIJAY BISHNOI),J 12-mohit/-

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