Ashok Kumar Vyas vs State Of Rajasthan And Ors
2021 Latest Caselaw 17437 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6641/2018

Ashok Kumar Vyas

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. Dharamveer Choudhary for Mr. Anil Vyas For Respondent(s) : Ms. Akshiti Singhvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/11/2021

Since the applications (01/21 & 02/21) seeking early

listing of the writ petition have been rendered infructuous

by efflux of time, the same are dismissed.

List the matter for admission in the second week of

January, 2022.

(VIJAY BISHNOI),J

26-msrathore/-

Powered by TCPDF (www.tcpdf.org)