Costar Group Inc vs Aregate Teleservices Private ...
2021 Latest Caselaw 17342 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9384/2021

Costar Group Inc.

----Petitioner Versus Aregate Teleservices Private Limited

----Respondent

For Petitioner(s) : Mr. Muktesh Maheswari (through VC) Mr. Nishit Shah Mr. Idan Choudhary For Respondent(s) : Mr. Vikas Balia Mr. Prateek Gattani Mr. Falgun Bunch

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/11/2021

The matter comes upon for consideration of application (IA

No.3/21) preferred on behalf of the petitioner seeking modification

in the earlier order passed by this Court on 30th July, 2021.

Since this Court is not having roster to hear the writ

petitions, the matter along with applications be listed before the

regular Bench on 23rd November, 2021.

(VIJAY BISHNOI),J

170-Arun/-

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