Kamal Singh vs State
2021 Latest Caselaw 17253 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 12626/2021

Kamal Singh S/o Sh. Pane Singh, Aged About 52 Years, Behind Marudhar Hotel Manch Ganv, Mount Abu, P.s. Mount Abu, Dist. Sirohi.

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. D.L. Rawla For Respondent(s) : Mr. Gaurav Singh, P.P.

HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

17/11/2021

Learned counsel for the petitioner does not want to press the

bail application. Accordingly, the bail application preferred by the

petitioner under Section 438 Cr.P.C. is dismissed as not pressed.

(SUDESH BANSAL),J

124-Taruna/-

Powered by TCPDF (www.tcpdf.org)