Lalit Kumar Somani vs State Of Rajasthan
2021 Latest Caselaw 17226 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 12700/2021

Lalit Kumar Somani

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Muktesh Maheshwari For Respondent(s) : Mr. C.S. Kotwani

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

17/11/2021

List the matter on 03.12.2021, as prayed.

Interim order, if any, to continue till the next date.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 23-mohit/-

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