Sanjay Swarankar vs State
2021 Latest Caselaw 17172 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Appeal No. 1041/2021

Sanjay Swarankar S/o Rajesh Swarankar, Aged About 25 Years, B/c Swarankar, R/o Badodiya Mahadev, Begu, Tehsil Begu, Dist. Chittorgarh. (Confined In Dist. Jail, Chittorgarh).

----Appellant Versus

1. State, Through Pp

2. Pintu S/o Var Singh, B/c Bheel, R/o Ratamba, Rampuriya Police Station, Teh. Petlavad, Dist. Jhabuwa (Mp).

----Respondents

For Appellant(s) : Mr. Ashok Kumar. For Respondent(s) : Mr. Arun Kumar, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

16/11/2021

Learned counsel for the appellant wants to withdraw this

Criminal Appeal.

Hence, this criminal appeal is dismissed as withdrawn.

(MANOJ KUMAR GARG),J

120-prashant/-

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