Manager / Principal, Saint Paul ... vs Mainuddin
2021 Latest Caselaw 17158 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1518/2019

Manager / Principal, Saint Paul Sen. Sec. School, Sirohi

----Appellant Versus Mainuddin

----Respondent

For Appellant(s) : Mr. Sharad Kothari For Respondent(s) : Mr. JC Singhvi

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

16/11/2021

List after one week.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

Surabhii/35-

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