Ajmer Vidhyut Vitran Nigam ... vs Laxmi Lal
2021 Latest Caselaw 17033 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 538/2021

Ajmer Vidhyut Vitran Nigam Limited,

----Appellant Versus Laxmi Lal

----Respondent

For Appellant(s) : Mr. Mrigraj Singh Rathore For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

15/11/2021

Learned counsel for the petitioner prays for and is granted

two weeks time to cure the defects.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 52-mohit/-

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