Maina Devi vs Nishu @ Navish
2021 Latest Caselaw 16933 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 275/2018

Maina Devi

----Appellant Versus Nishu @ Navish

----Respondent

For Appellant(s) : Mr. Suresh Nehra For Respondent(s) : Mr. Laxman Solanki PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

12/11/2021

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60-1/-

Lohra

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