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Bhagwan Ram vs State Of Rajasthan
2021 Latest Caselaw 16932 Raj

Citation : 2021 Latest Caselaw 16932 Raj
Judgement Date : 12 November, 2021

Rajasthan High Court - Jodhpur
Bhagwan Ram vs State Of Rajasthan on 12 November, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1076/2019

Bhagwan Ram S/o Sohan Ram, Aged About 28 Years, B/c Mali, R/o Ganesh Market, Jodhpur Road, Bhopalgarh, Tehsil Bhopalgarh, District Jodhpur.

----Petitioner Versus

1. State Of Rajasthan, Through P.P.

2. Bhana Ram S/o Sohan Ram, B/c Prajapat, R/o Artiya Khurd, Police Station Bhopalgarh, District Jodhpur.

----Respondents

For Petitioner(s) : Mr. Rakesh Matoria For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

12/11/2021

Learned counsel for the petitioner submits that the trial court

has acquitted the petitioner, therefore, nothing survives in the

matter.

Learned counsel for the petitioner does not want to press

this petition.

Accordingly, the criminal misc. petition is dismissed as not

pressed.

(VINIT KUMAR MATHUR),J 154-Shahenshah/Vivek-

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