Smt. Hawa Kanwar vs State
2021 Latest Caselaw 16895 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 388/2020

1. Smt. Hawa Kanwar W/o Late Shri Sawai Singh, Aged About 65 Years, Loharki, Pokaran, Ramdeora, District Jaisalmer.

2. Smt. Kishan Kanwar W/o Late Shri Jabbar Singh, Aged About 60 Years, Loharki, Pokaran, Ramdeora, District Jaisalmer.

3. Prithvi Pal Singh S/o Late Shri Gulab Singh, Aged About 60 Years, Loharki, Pokaran, Ramdeora, District Jaisalmer.

4. Guman Singh S/o Late Shri Jabbar Singh, Aged About 38 Years, Loharki, Pokaran, Ramdeora, District Jaisalmer.

5. Daulat Singh S/o Late Shri Bal Singh, Aged About 42 Years, Loharki, Pokaran, Ramdeora, District Jaisalmer.

----Petitioners Versus

1. State, Through P.P.

2. Virendra Singh S/o Shri Padam Singh, Lal Singh Narawat Ki Haveli, Suthar Pda, Jaisalmer (Raj.).

----Respondents

For Petitioner(s) : Mr. V.D.Gaur For Respondent(s) : Mr. S.K. Bhati, PP Mr. Tribhuvan Singh Rathore

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Judgment

12/11/2021

Learned counsel for the respondent submits that the

negative final report has been filed in the matter.

In view of the statement made by the learned counsel for

the respondent, learned counsel for the petitioner does not want

to press this petition.

Accordingly, the misc. petition is dismissed as not pressed.

(VINIT KUMAR MATHUR),J 165-Shahenshah/Vivek-

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