Sopa Ram vs Gamna Ram
2021 Latest Caselaw 16876 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 600/2004

Sopa Ram

----Appellant Versus Gamna Ram

----Respondent

For Appellant(s) : Mr. Arvind Samdariya. For Respondent(s) : Ms. Varsha Bissa & Mr. Rajendra Krishan Vyas.

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

11/11/2021

Heard learned counsel for the parties and perused the

material available on record.

Judgment reserved.

(DEVENDRA KACHHAWAHA),J

50-Mohan/-

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