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Jasvindra Singh @ Bagga vs State
2021 Latest Caselaw 16874 Raj

Citation : 2021 Latest Caselaw 16874 Raj
Judgement Date : 11 November, 2021

Rajasthan High Court - Jodhpur
Jasvindra Singh @ Bagga vs State on 11 November, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous 2nd Bail Application No. 14988/2021

Jasvindra Singh @ Bagga S/o Bohad Singh, Aged About 25 Years, R/o Doda Koni Police Thana Kot Bhai Muktsar Punjab. (At Present Lodged In Sub Jail, Suratgarh).

----Petitioner Versus State, Through PP

----Respondent

For Petitioner(s) : Mr. Jitendra Ojha For Respondent(s) : Mr. M.K. Trivedi, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

11/11/2021

Learned counsel for the petitioner submits that he does not

want to press the present second misc. bail application at this

stage, however, seeks liberty to file fresh bail application after the

statement of seizure/investigating officer is recorded before the

trial court.

Accordingly, the present second misc. bail application is

dismissed with liberty as aforesaid.

(VINIT KUMAR MATHUR),J 125-Shahenshah/-

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