Abdul Rauf Gouri vs State And Anr
2021 Latest Caselaw 16873 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 105/2018 Abdul Rauf Gouri S/o Shri Rafique Gouri, Aged about 24 years, By Caste Mohamedan Resident Of Mohalla Ghati Madar Colony, Police Station Kotwali, Doongarpur

----Petitioner Versus

1. State Of Rajasthan Through Public Prosecutor.

2. Mahenoor D/o Shri Ishtiyak, By Caste Mohamedan Resident Of Mohalla Ghati Madar Colony, Police Station Kotwali, Doongarpur

----Respondents

For Petitioner(s) : Mr. C.S. Kotwani For Respondent(s) : Mr. S.K. Bhati, PP Mr. M.S. Borawat for Mr. Pradeep Shah

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

11/11/2021

Learned counsel for the petitioner submits that the present

misc. petition has become infructuous.

Accordingly, the present criminal misc. petition is dismissed

as rendered infructuous.

(VINIT KUMAR MATHUR),J 2-Shahenshah/Vivek-

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