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Jagdish Prasad vs State And Ors
2021 Latest Caselaw 16864 Raj

Citation : 2021 Latest Caselaw 16864 Raj
Judgement Date : 11 November, 2021

Rajasthan High Court - Jodhpur
Jagdish Prasad vs State And Ors on 11 November, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 661/2017

Jagdish Prasad

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Sanjay Raj Paliwal For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/11/2021

List the matter after four weeks while showing name of Mr.

Sanjay Raj Paliwal, as counsel for the petitioner and Mr. Sunil

Beniwal, AAG, as counsel for the respondent in the cause list.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

63-Arun/-

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