Arjun Ram vs State Of Rajasthan
2021 Latest Caselaw 16855 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6056/2021

Arjun Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. G.R. Punia, Sr. Adv. With Mr. Mahaveer Bhanwariya For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

11/11/2021

Put up tomorrow i.e. on 12.11.2021 along with S.B. Criminal

Misc. Petition No.5979/2021.

(VINIT KUMAR MATHUR),J

69-praveen/-

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