Khanu Khan @ Khaniya vs State Of Rajasthan
2021 Latest Caselaw 16821 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 507/2021

Nazir

----Petitioner Versus State Of Rajasthan

----Respondent Connected With D.B. Criminal Appeal (Db) No. 147/2020 Nazir Khan

----Petitioner Versus State

----Respondent D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 111/2021 Mubarak

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 258/2021 Jagmohan Singh

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 445/2021 Khanu Khan @ Khaniya

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Nishant Bora Mr. Suresh Kumbhat Mr. Bhakti Singh Rathore Mr. Vishal Sharma

For Respondent(s) : Mr. RR Chapparwal, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/11/2021

Mr. RR Chapparwal, learned Public Prosecutor has submitted

that he is going to file reply to the application for suspension of

sentence during the course of the day.

List on 17.11.2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

Surabhii/21-25-

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