Dr. Kailash Chandra Dagar vs State Of Rajasthan
2021 Latest Caselaw 16812 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 370/2020

Dr. Kailash Chandra Dagar

----Appellant Versus State Of Rajasthan

----Respondent Connected With

1. D.B. Spl. Appl. Writ No. 502/2020

2. D.B. Spl. Appl. Writ No. 711/2020

3. D.B. Spl. Appl. Writ No. 7/2021

4. D.B. Spl. Appl. Writ No. 28/2021

5. D.B. Spl. Appl. Writ No. 47/2021

6. D.B. Spl. Appl. Writ No. 48/2021

7. D.B. Spl. Appl. Writ No. 207/2021

For Appellant(s) : Mr. S. P Sharma Mr. Kuldeep Mathur Mr. Rahul Vyas For Respondent(s) : Mr. Anil Kumar Gaur, AAG Mr. G. R. Punia, Sr. Adv. With Mr. mahaveer Bhanwaria Mr. Salman Agha

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

11/11/2021

Arguments heard and concluded.

Judgment reserved.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

46-nidhi/-

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