Kalu Khan vs State Of Rajasthan
2021 Latest Caselaw 16784 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4021/2021

Kalu Khan S/o Babu Khan, Aged near about 45 Years, B/c Muslim, R/o Mandor Road Lal Bangale Ke Piche Khetandi, Ps Mahamandir, Jodhpur, District Jodhpur.

----Petitioner Versus

1. State Of Rajasthan, Through PP

2. Husain S/o Gulab Khan, Aged near about 45 Years, R/o 113 Lal Bangale Ke Piche Khetandi, Ps Mahamandir, Jodhpur, District Jodhpur.

----Respondents

For Petitioner(s) : Mr. Suryadeep Bishnoi For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

10/11/2021

Learned counsel for the petitioner submits that he wants to

withdraw the present misc. petition.

Accordingly, the present misc. petition is dismissed as

withdrawn.

(VINIT KUMAR MATHUR),J 205-Shahenshah/-

Powered by TCPDF (www.tcpdf.org)