Jaswant Singh vs State
2021 Latest Caselaw 16780 Raj

(1 of 1) [CRLMB-13909/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 13909/2021

Jaswant Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Naresh Kumar Chhangani For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

10/11/2021

Put up after one week, as prayed.

(MANOJ KUMAR GARG),J 38-MS/-

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