Sunil Jain vs The Jodhpur Development ...
2021 Latest Caselaw 16698 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 12794/2021

Sunil Jain

----Petitioner Versus The Jodhpur Development Authority

----Respondent

For Petitioner(s) : Mr. Moti Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

09/11/2021

As per the office report, PF and notices have not been filed,

however, learned counsel for the petitioner has submitted that he

has already filed the requisites on 22.10.2021.

Office to check and if the requisites are filed, let notices be

issued to respondents, returnable on 22.11.2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

Surabhii/43-

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