Inderaj vs Board Of Revenue
2021 Latest Caselaw 16614 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1394/2019

Inderaj

----Appellant Versus Board Of Revenue

----Respondent

For Appellant(s) : Mr. Vinod Choudhary For Respondent(s) : Mr. Sunil Beniwal, AAG with Mr. Saransh Vij

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/11/2021

Learned counsel for the appellant seeks four weeks' time to

take on record the legal representatives of the appellant No.3,

who expired two months ago.

List the matter after four weeks, as prayed.

Interim order, if any, to continue till next date of hearing.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

74-Arun/-

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