Ashok Ram vs The State Of Rajasthan
2021 Latest Caselaw 16605 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 264/2021

Ashok Ram

----Appellant Versus The State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Lokesh Mathur For Respondent(s) : Mr. Sunil Beniwal, AAG with Mr. Saransh Vij

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/11/2021

List the matter after two weeks, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

75-Arun/-

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