Krishan Kant Sharma vs The State Of Rajasthan
2021 Latest Caselaw 16579 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 14195/2021

Akhil Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent Connected With D.B. Civil Writ Petition No. 3184/2021 Tamanna Nirbhaya

----Petitioner Versus The State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 3820/2021 Krishan Kant Sharma

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. VK Bhadu for Mr. Manihs Dadhich For Respondent(s) : Mr. Sandeep Bhandawat Mr. Mukesh Rajpurohit

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Judgment / Order

08/11/2021

At the request of Mr. VK Bhadu, who is appearing on behalf

of Mr. Manish Dadhich as counsel for the petitioner, list these

matters on 17.11.2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

Surabhii/33-34-35-

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