Dinesh Ram vs State Of Rajasthan
2021 Latest Caselaw 9560 Raj

(1 of 1) [CRLMB-6650/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 6650/2021

Dinesh Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bhagirath Ray Bishnoi, Adv.

through VC For Respondent(s) : Ms. Anita Gehlot, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/05/2021

Put up on 08.06.2021, as prayed.

(MANOJ KUMAR GARG),J 57-MS/-

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