Dushyant Sharma vs State Of Rajasthan
2021 Latest Caselaw 9384 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6958/2021

Dushyant Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Hanuman Singh Choudhary (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/05/2021

Learned counsel for the petitioner prays for some time to

furnish the court fees, welfare stamp and other fees. Time prayed

for is granted.

List on 17.05.2021.

(VIJAY BISHNOI),J

38-akash/-

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