Ramgopal vs Chandmal
2021 Latest Caselaw 9335 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6112/2021

Ramgopal

----Petitioner Versus Chandmal

----Respondent

For Petitioner(s) : Mr. Dalip Singh Rajvi (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/05/2021

Learned counsel for the petitioner prays for some time to

remove the defects.

Time prayed for is granted.

The matter is adjourned.

(VIJAY BISHNOI),J

42-Arun/-

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