Ghanshyam Gulvani vs Dimple Gulvani
2021 Latest Caselaw 8664 Raj

(1 of 1) [CRLR-167/2020]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 167/2020

Ghanshyam Gulvani

----Petitioner Versus Dimple Gulvani

----Respondent

For Petitioner(s) : Dr. AA Bhansali, Adv. For Respondent(s) : Mr. SK Dadhich, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

30/03/2021

Mr. SK Dadhich, Adv. has appeared on behalf of the

respondents. His name be shown in the cause list.

Service is complete.

Put up after four weeks, as prayed.

(MANOJ KUMAR GARG),J 149-MS/-

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