Ramdev vs State Of Rajasthan
2021 Latest Caselaw 8662 Raj

(1 of 1) [CRLR-1391/2019]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1391/2019

Ramdev

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. NL Joshi, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

30/03/2021

Issue fresh notice to the respondent No.2. Rule is made

returnable within four weeks.

(MANOJ KUMAR GARG),J 143-MS/-

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