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Mukesh Mogiya vs State Of Rajasthan
2021 Latest Caselaw 8653 Raj

Citation : 2021 Latest Caselaw 8653 Raj
Judgement Date : 30 March, 2021

Rajasthan High Court - Jodhpur
Mukesh Mogiya vs State Of Rajasthan on 30 March, 2021
Bench: Manoj Kumar Garg

(1 of 1) [SOSA-75/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 75/2021

Mukesh Mogiya

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Misc Suspension Of Sentence Application (appeal) No. 76/2021

For Petitioner(s) : Mr. BS Rathore, Adv. For Respondent(s) : Mr. Sudhir Tak, Pp

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

30/03/2021

Learned Public Prosecutor is directed to call for the

antecedents report as well as custody certificate of the appellants.

Put up these matters after one week, as prayed.]

(MANOJ KUMAR GARG),J 163-164-MS/-

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