Citation : 2021 Latest Caselaw 8615 Raj
Judgement Date : 30 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 5313/2021
1. Poonam Prajapat W/o Manak Prajapat, Aged About 47 Years, B/c Prajapat, R/o Kumarao Ki Colony, Subhash Margh, Bilara, Shop Barna, Distt. Jodhpur.
2. Vimla Tak W/o Nandkishore Tak, Aged About 50 Years, B/ c Tak, R/o Sambhar Lake Jaipur, Jodhpur, Shop G.pp. Pichiyak (Panchayat Samiti Bilara), Dist. Jodhpur.
3. Tejnath S/o Ladu Nath, Aged About 44 Years, B/c Nath, R/o Natho Ka Bas, Burkiya, Bhopalgarh, Shop G.p. Bala, Dist. Jodhpur.
4. Kavita Gangwani W/o Amit Kumar Gangwani, Aged About 37 Years, B/c Gangwani, R/o 54 Subhash Chowk Ratanad, Jodhpur, Shop Ward No. 8, Bilara, Dist. Jodhpur.
5. Mamta W/o Mahesh Pail, Aged About 27 Years, B/c Pail , R/o Bagoriya, Bhopalgarh, Shop Ward No. 11, Bilara, Dist. Jodhpur.
6. Kamla Devi W/o Raju Ram, Aged About 37 Years, B/c Swami, R/o Khariya Mithapur, Bilara, Shop Ward No. 18, Bilara, Dist. Jodhpur.
7. Nirma Devi W/o Rajendra Pooniya, Aged About 34 Years, B/c Pooniya, R/o Jato Ka Bass, Pichiyak, Jodhpur, Shop Ward No. 21 Bilara, Distt. Jodhpur.
8. Priti Tak W/o Rajendra Kumar Tak, Aged About 35 Years, B/c Tak, R/o Behind Shivam Hospital, Chamunda Colony, Bilara, Jodhpur, Shop Ward No. 25, Bilara, Distt. Jodhpur.
9. Senaki W/o Narayan, Aged About 65 Years, B/c Meghwal, R/o Meghwalo Ka Bass, Nimbol Tehsil Jaitaran, District Pali, Shop G.p. Udaliyawas, Distt. Jodhpur.
10. Raju Ram Sankhala S/o Bhiya Ram, Aged About 33 Years, B/c Sankhala, R/o Maliya Wala Been Ward No. 22, Pipar City, Jodhpur, Shop G.p. Khariya Meethapur, Distt. Jodhpur.
11. Shanti Devi D/o Madhu Lal, Aged About 48 Years, B/c Tak, R/o Bilara, Jodhpur , Shop Jetiwas Road, Bilara, Bilara, Dist. Jodhpur.
12. Pragya Tak D/o Sanjiv Kumar Tak, Aged About 35 Years, B/c Tak, R/o Behind Shivam Hospital, Chamunda Colony, Bilara, Jodhpur, Shop Ward No. 25, Bilara, Dist. Jodhpur.
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13. Arvind Giri Goswami D/o Govind Giri, Aged About 21 Years, B/c Goswami, R/o Mangra Punjla, Jodhpur, Shop Bilara To Binjwadiya, Road, Bilara, Distt. Jodhpur.
14. Ummed Singh S/o Banshi Lal, Aged About 33 Years, B/c Rajpurohit, R/o Purohito Ka Bas, Nandwan Luni, Distt. Jodhpur, Shop G.p. Salawas.
15. Omprakash S/o Gulab Chand, Aged About 30 Years, B/c Mewara, R/o 143 Choudhariyo Ka Bas, Siswarwada, Pali, Shop Ward No. 37. Dist. Jodhpur.
16. Sampat Ram S/o Mahendra Singh, Aged About 35 Years, B/c Mali,r/o Amliya Wala Bera, Lucy School Ke Pass, Pipar City, Distt. Jodhpur.
17. Mahendra Singh Chouhan S/o Shri Bhanwarlalji, Aged About 57 Years, B/c Chouhan, R/o 63, Ummed Heritage, Defence Lab Road, Jodhpur, Shop Mdm Hospital Ke Pas, Dist. Jodhpur.
18. Himanshi Rathore W/o Takhat Singh Rathore, Aged About 19 Years, B/c Rathore, R/o Basni 1St Phase Jodhpur, Shop Zone 05, Shop No. 6, Ward No. 77 Rto Road Bjs Colony, Distt. Jodhpur.
19. Ramniwas S/o Munshi, Aged About 60 Years, B/c Khatik, R/o Gohra Alamgirpur, Uttar Pradesh, Jodhpur Shop South Ward No. 40, District Jodhpur.
20. Padam Singh S/o Ramniwas, Aged About 41 Years, B/c Khatik, R/o 2 M, 24 Nit Faridabad, Haryana, Jodhpur Shop Zone No. 5, Shop No. 41, Ganesh Hotel, Dist. Jodhpur.
21. Kalal Madhuben W/o Vastiram, Aged About 76 Years, B/c Kalal, R/o Ahmedabad City, Civil Hospital, Shop South Ward No. 10, Dist. Jodhpur.
22. Shrawan Ram Dewasi S/o Durga Ram, Aged About 32 Years, B/c Dewasi, R/o Dewasiyo Ka Bas Satheen, Jodhpur, Shop Basni 2Nd Phase, Ward No. 37, Distt. Jodhpur.
23. Baburam S/o Gumana Ram, Aged About 56 Years, B/c Jat, R/o Radho Ki Dhani Bhandoo Khurd Luni, Shop G.p. Bhandoo Kalan, Distt. Jodhpur.
24. Bhagwati Solanki W/o Rupa Ram, Aged About 34 Years, B/c Solanki, R/o Mor Bhakari Golasani Barli, Jodhpur, Shop Gp Kakakni, Dist. Jodhpur.
25. Kumbha Ram Siyag S/o Bhanwararam, Aged About 46
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Years, B/c Siyag, R/o Jato Ka Bass, Boranada, Jodhpur, Shop Gp Narnadi, Distt. Jodhpur.
26. Shanti W/o Kana Ram, Aged About 42 Years, B/c Mali, R/ o Birloka, Jasnathpura, Nagour Shop Zone No. 5, Shop No. 7, Ward No. 47, North, Distt. Jodhpur.
27. Smt. Surta W/o Bhiyaram, Aged About 35 Years, B/c Vishnoi, R/o Vishnu Ki Dhani, Distt. Jodhpur.
28. Sanju Malviya W/o Shree Fulvendra Singh Ji, Aged About 28 Years, B/c Malviya, R/o Bhanwar Dadi, Vijay Nagar, Tehsil Masuda, Baral - 2, Ajmer, Dist. Jodhpur.
29. Sarita Kanwar D/o Shree Raval Singh, Aged About 23 Years, B/c Rajput, R/o Gehlot Basi Village Thabukra Post Dalkara, Dist. Jodhpur.
30. Murli Dhar Gangwani S/o Rochi Ram Gangwani, Aged About 62 Years, B/c Gangwani, R/o Subhash Chowk, Ratanada, Jodhpur, Shop Jaljog, Choraya, Distt. Jodhpur.
31. Bhawika Keshwani W/o Bharat Keshwani, Aged About 29 Years, B/c Keshwani, Nirmal Chawani Haridwar, Haridwar, Shop Jhalamand Road, Dist. Jodhpur.
32. Ankur Kackkar S/o Ved Prakash Kackkar, Aged About 42 Years, B/c Kackkar, R/o Ashok Nagar Pal Link Road, Jodhpur, Shop Bombe Motors Road, Dist. Jodhpur.
33. Ghanshyam Gangwani S/o Ghagan Gangwani, Aged About 47 Years, B/c Gangwani, R/o D 37, Shastri Nagar, Jodhpur, Shop Chopasani Road, Distt. Jodhpur.
34. Rekha Kanwar W/o Bhom Singh, Aged About 26 Years, B/ c Rajput, R/o Pahadganj Mandore, Jodhpur, Shop Nai Sarak, Dist. Jodhpur.
35. Basti Ram S/o Champalal, Aged About 46 Years, B/c Brahman, R/o Kudi Bhagtasani Housing Board, Dist. Jodhpur.
36. Gaytri Mewara W/o Khushil Mewara, Aged About 37 Years, B/c Mewara, R/o Loharo Ki Masjid, Jodhpur, Shop Zone 04, Shop No. 5, Distt. Jodhpur.
37. Mangilal S/o Lunaram, Aged About 47 Years, B/c Brahman, R/o Banar, Jodhpur, Shop Banar, Distt. Jodhpur.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary (Finance),
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Government Of Rajasthan, Government Secretariat,
Jaipur.
2. Commissioner, Excise Department, Government Of
Rajasthan, 2, Gumaniwala, Panchwati, Udaipur,
Rajasthan.
3. District Excise Officer, Jodhpur.
----Respondents
For Petitioner(s) : Mr. Rishabh Handa For Respondent(s) : Mr. M.S. Singhvi, Advocate General assisted by Mr. K.S. Lodha
HON'BLE THE CHIEF JUSTICE INDRAJIT MAHANTY HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
30/03/2021
The learned counsel for the parties are in agreement that the
controversy involved in this writ petition is covered by the
judgment of this Court in D.B. Civil Writ Petition No. 2993/2021,
M/s Lucky Wines through Patner Shri Dhanraj Sharma Vs. The
State of Rajasthan & ors. and other connected batch of the writ
petitions decided on 24th March, 2021 and D.B. Civil Writ Petition
No.2659/2021, Kajal Mewara & Ors. Vs. The State of Rajasthan &
Ors. decided on 18th March, 2021.
Accordingly, the present writ petition is dismissed, in terms
of the aforesaid judgments.
(VINIT KUMAR MATHUR),J (INDRAJIT MAHANTY),J
90-Kshama Dixit/-
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